Lokesh Gupta vs State Of U.P. And Another
2017 Latest Caselaw 6460 ALL

Citation : 2017 Latest Caselaw 6460 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Lokesh Gupta vs State Of U.P. And Another on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 31977 of 2017
 

 
Applicant :- Lokesh Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Srivastava
 
Counsel for Opposite Party :- G.A.,Uday Chandani
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Sanjay Kumar Srivastava, Advocate, holding brief of Sri Pankaj Srivastava, learned counsel for the applicant, put up on 4.12.2017 as unlisted before the appropriate Bench.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 7.11.2017

Gss

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