Arun Alias Renu vs State Of U.P.
2017 Latest Caselaw 6458 ALL

Citation : 2017 Latest Caselaw 6458 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Arun Alias Renu vs State Of U.P. on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16442 of 2017
 

 
Applicant :- Arun Alias Renu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Singh Bais
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Rohit Kumar, Advocate, holding brief of Sri Ashok Kumar Singh Bais, learned counsel for the applicant, the case is passed over for the day.

List after three weeks.

Order Date :- 7.11.2017

Gss

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