Balwant Singh vs Ram Karan Singh & Another
2017 Latest Caselaw 6456 ALL

Citation : 2017 Latest Caselaw 6456 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Balwant Singh vs Ram Karan Singh & Another on 7 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 116 of 2003
 

 
Appellant :- Balwant Singh
 
Respondent :- Ram Karan Singh & Another
 
Counsel for Appellant :- Siddhartha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Learned counsel for the appellant has been elevated to the Bench. Office to issue notice to the appellant to engage another counsel.

List after three weeks with report.

Order Date :- 7.11.2017

R./

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