Smt. Kalsum And Others vs M/S New India Assurance Company ...
2017 Latest Caselaw 6455 ALL

Citation : 2017 Latest Caselaw 6455 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Smt. Kalsum And Others vs M/S New India Assurance Company ... on 7 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3898 of 2009
 

 
Appellant :- Smt. Kalsum And Others
 
Respondent :- M/S New India Assurance Company Ltd. And Others
 
Counsel for Appellant :- Vidya Kant Shukla
 
Counsel for Respondent :- Amit Daga,N.K. Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

On the request of the learned counsel for the appellant, list in the next cause list, who may file a type copy of the impugned judgment.

Order Date :- 7.11.2017

Ishan

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