Sushil vs State Of U.P.
2017 Latest Caselaw 6452 ALL

Citation : 2017 Latest Caselaw 6452 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Sushil vs State Of U.P. on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7666 of 2017
 

 
Applicant :- Sushil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Pramod Kumar, Advocate, holding brief of Sri Manoj Kumar Singh, learned counsel for the applicant, the case is passed over for the day.

List after two weeks showing the correct particulars of connected Bail Application No. 19843 of 2016 decided on 14.7.2016.

Order Date :- 7.11.2017

Gss

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