Gajendra Sharma & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 6451 ALL

Citation : 2017 Latest Caselaw 6451 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Gajendra Sharma & 2 Others vs State Of U.P. & Another on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No. 336852 of 2017.
 
in
 

 
Case :- APPLICATION U/S 482 No. - 26795 of 2017
 

 
Applicant :- Gajendra Sharma & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Satyendra Narayan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted further one week's time from today to deposit the amount before the mediation centre, in pursuance of the order dated 13.9.2017 passed by this Court.

The Time Extension Application is disposed of.

Order Date :- 7.11.2017

Gss

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