Sochan Ram vs State Of U.P. And Others
2017 Latest Caselaw 6448 ALL

Citation : 2017 Latest Caselaw 6448 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Sochan Ram vs State Of U.P. And Others on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 43586 of 2007
 

 
Petitioner :- Sochan Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- W.A. Siddiqui
 
Counsel for Respondent :- C.S.C.,Amitabh Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter. Learned counsel for the respondents is present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 7.11.2017

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