Smt. Meera Devi (Alias Jeewan ... vs Central Administrative Tribunal ...
2017 Latest Caselaw 6445 ALL

Citation : 2017 Latest Caselaw 6445 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Smt. Meera Devi (Alias Jeewan ... vs Central Administrative Tribunal ... on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64416 of 2009
 

 
Petitioner :- Smt. Meera Devi (Alias Jeewan Lata)
 
Respondent :- Central Administrative Tribunal Alld. & Others
 
Counsel for Petitioner :- M.P. Srivastava
 
Counsel for Respondent :- Govind Saran,Amar Nath Ambasta,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Rejoinder affidavit has not been retraced.

Learned counsel for the petitioner may file a newly fresh sworn copy of the affidavit within next two weeks.

List thereafter.

Order Date :- 7.11.2017

pks

Download the LatestLaws.com Mobile App