Gyanendra Prakash Srivastava vs M.D./Chairman (Administrative ...
2017 Latest Caselaw 6442 ALL

Citation : 2017 Latest Caselaw 6442 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Gyanendra Prakash Srivastava vs M.D./Chairman (Administrative ... on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 3156 of 2009
 

 
Petitioner :- Gyanendra Prakash Srivastava
 
Respondent :- M.D./Chairman (Administrative Committee) & Others
 
Counsel for Petitioner :- Anand Prakash Pandey
 
Counsel for Respondent :- A.K. Pandey,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 7.11.2017

pks

Download the LatestLaws.com Mobile App