Shivnath Yadav vs State Of U.P. And 3 Others
2017 Latest Caselaw 6425 ALL

Citation : 2017 Latest Caselaw 6425 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Shivnath Yadav vs State Of U.P. And 3 Others on 6 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50322 of 2017
 

 
Petitioner :- Shivnath Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Purushottam Upadhyay
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list to enable the learned counsel for the respondent Shri Mahboob Ahmad to take instruction in the matter.

Order Date :- 6.11.2017

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