Shiv Mangal Shukla vs Union Of India And Others
2017 Latest Caselaw 6421 ALL

Citation : 2017 Latest Caselaw 6421 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Shiv Mangal Shukla vs Union Of India And Others on 6 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20351 of 2011
 

 
Petitioner :- Shiv Mangal Shukla
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Vikas Budhwar
 
Counsel for Respondent :- Govind Saran,Krishna Kant,Tarun Varma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri Vikas Tripathi as learned counsel for the respondents.

Order Date :- 6.11.2017

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