Ashish Kumar Shukla And Others vs State Of U.P
2017 Latest Caselaw 6406 ALL

Citation : 2017 Latest Caselaw 6406 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ashish Kumar Shukla And Others vs State Of U.P on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1800 of 2016
 

 
Appellant :- Ashish Kumar Shukla And Others
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Sangeet Shukla,Pramod Shanker Shukla
 
Counsel for Respondent :- G.A
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellants, list in next cause list.

Order Date :- 6.11.2017

psd

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