Satyam Pandey @ Snou vs State Of U.P.
2017 Latest Caselaw 6404 ALL

Citation : 2017 Latest Caselaw 6404 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Satyam Pandey @ Snou vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1701 of 2016
 

 
Appellant :- Satyam Pandey @ Snou
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Kumar Mishra,Rajesh Verma,Ram Kailash
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Sri Rajesh Verma, learned counsel for appellant has sent illness slip. The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

Download the LatestLaws.com Mobile App