Ramdhani & 3 Others vs Sohan
2017 Latest Caselaw 6400 ALL

Citation : 2017 Latest Caselaw 6400 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ramdhani & 3 Others vs Sohan on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1083 of 2017
 

 
Appellant :- Ramdhani & 3 Others
 
Respondent :- Sohan
 
Counsel for Appellant :- Anuruddh Charan Misra,Nawal Kishor Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri L.K.Pandey, learned counsel, has filed vakalatnama on behalf of respondent Sohan be taken on record.

At the request of learned counsel for the appellants, put up on 16.11.2017 as fresh.

Order Date :- 6.11.2017

Gss

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