State Of U.P. vs Subhash Chandra
2017 Latest Caselaw 6397 ALL

Citation : 2017 Latest Caselaw 6397 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

State Of U.P. vs Subhash Chandra on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 261 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Subhash Chandra
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Arvind Kumar Tripathi
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellant-State, list in next cause list.

Order Date :- 6.11.2017

psd

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