Citation : 2017 Latest Caselaw 6395 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1743 of 2017 Appellant :- Lallu Pal @ Anurag Gupta Respondent :- State Of U.P. Counsel for Appellant :- Suresh Chandra Pandey Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
Objection/counter affidavit filed on behalf of State is taken on record.
Summon the lower court record.
Order Date :- 6.11.2017
psd
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