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Achchey vs Judicial Magistrate-Ii, Hardoi
2017 Latest Caselaw 6391 ALL

Citation : 2017 Latest Caselaw 6391 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Achchey vs Judicial Magistrate-Ii, Hardoi on 6 November, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3333 of 2009
 

 
Applicant :- Achchey
 
Opposite Party :- Judicial Magistrate-Ii, Hardoi
 
Counsel for Applicant :- Rajesh Kuamr Asthana,F.A. Osmany
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Case is called out. None appeared on behalf of petitioners.

The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

 

 

 
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