Lalit Kumar Tripathi vs State Of U.P.
2017 Latest Caselaw 6385 ALL

Citation : 2017 Latest Caselaw 6385 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Lalit Kumar Tripathi vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3287 of 2009
 

 
Applicant :- Lalit Kumar Tripathi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Upendra Mishra,Abhishek Ranjan,Pushpendra Kumar Misra
 
Counsel for Opposite Party :- Govt. Advocate,Dhirendra Singh
 

 
Hon'ble Rang Nath Pandey,J.

Learned counsel for petitioner has sent illness slip. The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

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