Smt.Rohini Anand vs State Of U.P.Through Principal ...
2017 Latest Caselaw 6384 ALL

Citation : 2017 Latest Caselaw 6384 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Smt.Rohini Anand vs State Of U.P.Through Principal ... on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3314 of 2009
 

 
Applicant :- Smt.Rohini Anand
 
Opposite Party :- State Of U.P.Through Principal Secretary,Civil Secretriate
 
Counsel for Applicant :- S.K. Singh
 
Counsel for Opposite Party :- Govt.Advocate,Sachin Shukla
 

 
Hon'ble Rang Nath Pandey,J.

Case is called out. None appeared on behalf of petitioner.

The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

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