A.K. Pandey, Senior Acctt. ... vs State Of U.P.
2017 Latest Caselaw 6383 ALL

Citation : 2017 Latest Caselaw 6383 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

A.K. Pandey, Senior Acctt. ... vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3256 of 2009
 

 
Applicant :- A.K. Pandey, Senior Acctt. Officer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Atul Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Sri Atul Verma, learned counsel for petitioners has sent illness slip. The case is adjourned for today.

List again.

Interim order, if any, shall continue till next date of listing.

Order Date :- 6.11.2017

psd

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