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Amitabh Pandey vs The State Of U.P.Through ...
2017 Latest Caselaw 6372 ALL

Citation : 2017 Latest Caselaw 6372 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Amitabh Pandey vs The State Of U.P.Through ... on 6 November, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3083 of 2009
 

 
Applicant :- Amitabh Pandey
 
Opposite Party :- The State Of U.P.Through Secretary Home,Lucknow
 
Counsel for Applicant :- Nagendre Monan,Ajay Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Case is called out. None appeared on behalf of petitioner.

The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

 

 

 
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