Citation : 2017 Latest Caselaw 6370 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1087 of 2017 Appellant :- Khem Chand Respondent :- Suresh Chand & 8 Others Counsel for Appellant :- Som Veer Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after ten days.
Order Date :- 6.11.2017
Gss
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