Rajesh @ Compile vs State Of U.P.
2017 Latest Caselaw 6363 ALL

Citation : 2017 Latest Caselaw 6363 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Rajesh @ Compile vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1689 of 2017
 

 
Appellant :- Rajesh @ Compile
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Piyush Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Objection/counter affidavit filed on behalf of State is taken on record.

List in next cause list.

Order Date :- 6.11.2017

psd

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