State Of U.P. Thru' Collector And ... vs Smt. Ratnesh Parashar @ Ratna
2017 Latest Caselaw 6362 ALL

Citation : 2017 Latest Caselaw 6362 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

State Of U.P. Thru' Collector And ... vs Smt. Ratnesh Parashar @ Ratna on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 263 of 2013
 

 
Appellant :- State Of U.P. Thru' Collector And Another
 
Respondent :- Smt. Ratnesh Parashar @ Ratna
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- Anup Kumar Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondent prays for and is granted further three weeks' and no more time to file counter affidavit to the delay condonation application under Section 5 of Limitation Act.

List on 5.12.2017.

Order Date :- 6.11.2017

Gss

Download the LatestLaws.com Mobile App