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Shiv Charan vs Badri Prasad & 9 Others
2017 Latest Caselaw 6359 ALL

Citation : 2017 Latest Caselaw 6359 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Shiv Charan vs Badri Prasad & 9 Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 417 of 2017
 

 
Appellant :- Shiv Charan
 
Respondent :- Badri Prasad & 9 Others
 
Counsel for Appellant :- Rajendra Singh Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 6.11.2017

Gss

 

 

 
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