Rajdeo Rai (Deceased) And 12 ... vs Dukhran Rai (Deceased) And 9 ...
2017 Latest Caselaw 6355 ALL

Citation : 2017 Latest Caselaw 6355 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Rajdeo Rai (Deceased) And 12 ... vs Dukhran Rai (Deceased) And 9 ... on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 715 of 2017
 

 
Appellant :- Rajdeo Rai (Deceased) And 12 Others
 
Respondent :- Dukhran Rai (Deceased) And 9 Others
 
Counsel for Appellant :- Amrendra Pratap Singh,Ramesh Prasad Mishra
 
Counsel for Respondent :- Rajendra Rai
 

 
Hon'ble Bachchoo Lal,J.

Sri Rajendra Rai, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after ten days.

Order Date :- 6.11.2017

Gss

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