Citation : 2017 Latest Caselaw 6351 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1245 of 2017 Appellant :- Ajay Nishad & Anr. Respondent :- State Of U.P. Counsel for Appellant :- Arun Kumar Pandey Counsel for Respondent :- Govt. Advocate Hon'ble Rang Nath Pandey,J.
Sri Brijesh Kumar, learned counsel for appellant in connected appeal no. 1231 of 2017 has sent illness slip. The case is adjourned for today.
List again.
Order Date :- 6.11.2017
psd
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