Abbas Ali And Others vs State Of U.P. And Others
2017 Latest Caselaw 6344 ALL

Citation : 2017 Latest Caselaw 6344 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Abbas Ali And Others vs State Of U.P. And Others on 6 November, 2017

Bench: Dilip Gupta, Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 29808 of 2011
 

 
Petitioner :- Abbas Ali And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- O.P. Rai
 
Counsel for Respondent :- C.S.C.,A.P. Singh
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Jayant Banerji,J.

List has been revised. No one has appeared to press this petition.

The petition is, accordingly, dismissed. Interim order, if any, stands vacated.

Order Date :- 6.11.2017

A. V. Singh

(Dilip Gupta,J.)

(Jayant Banerji,J.)

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