Citation : 2017 Latest Caselaw 6342 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15809 of 2017 Applicant :- Shaukeen Opposite Party :- State Of U.P. Counsel for Applicant :- Dhirendra Kumar Srivastav,Rajiv Sisodia Counsel for Opposite Party :- G.A.,Zia Naz Zaidi Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list after two weeks.
Order Date :- 6.11.2017
Gss
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