Ajay Raj Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 6321 ALL

Citation : 2017 Latest Caselaw 6321 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ajay Raj Singh vs State Of U.P. And 3 Others on 3 November, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 40455 of 2017
 

 
Petitioner :- Ajay Raj Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Birendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

As prayed list this matter on 09.11.2017.

Order Date :- 3.11.2017

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