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O.P. Jatav? vs New India Assurance Co. Ltd. & ...
2017 Latest Caselaw 6319 ALL

Citation : 2017 Latest Caselaw 6319 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
O.P. Jatav? vs New India Assurance Co. Ltd. & ... on 3 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 10152 of 2007
 

 
Petitioner :- O.P. Jatav?
 
Respondent :- New India Assurance Co. Ltd. & Others
 
Counsel for Petitioner :- V.K. Singh,G.K. Singh
 
Counsel for Respondent :- Parmatma Rai,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

We have heard Shri Samarth Singh, learned counsel for the petitioner and Shri S.C. Dubey, Advocate holding brief of Shri Kartikey Saran, learned counsel for the respondents.

Judgment reserved.

Order Date :- 3.11.2017

pks

 

 

 
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