In The Matter Of The Goods Of Late ... vs Pawan Kumar Mishra
2017 Latest Caselaw 6312 ALL

Citation : 2017 Latest Caselaw 6312 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

In The Matter Of The Goods Of Late ... vs Pawan Kumar Mishra on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- TESTAMENTARY CASES No. - 1 of 2017
 

 
Petitioner :- In The Matter Of The Goods Of Late Rampal Yadav
 
Counsel for Petitioner :- Sudhir Kumar Singh,Anil Kumar Singh
 
Counsel for Respondent :- Pawan Kumar Mishra,Anil Kumar Singh,Diwakar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the respondents prays for and is granted two weeks time to file counter affidavit.

List in the week commencing 20 Nov. 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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