Citation : 2017 Latest Caselaw 6307 ALL
Judgement Date : 3 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 883 of 2011 Appellant :- Smt. Poolwati (Deceased) And Others Respondent :- Rajendra Kumar Yadav And Others Counsel for Appellant :- S.K. Chaturvedi,P.N. Saksena Counsel for Respondent :- M.K. Gupta,Pankaj Agarwal Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the respondents, the case is passed over for the day.
List after ten days.
Order Date :- 3.11.2017
Gss
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