Zila Panchayat Saharanpur Thru ... vs Antariksh Kumar
2017 Latest Caselaw 6304 ALL

Citation : 2017 Latest Caselaw 6304 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Zila Panchayat Saharanpur Thru ... vs Antariksh Kumar on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 518 of 2014
 

 
Appellant :- Zila Panchayat Saharanpur Thru Its Chairman And Another
 
Respondent :- Antariksh Kumar
 
Counsel for Appellant :- V.K. Dixit
 
Counsel for Respondent :- I.B. Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondent, list in the next cause list.

Order Date :- 3.11.2017

Gss

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