Syndicate Bank Moradabad Thru' ... vs M/S. M.S. Garments, Bazar Ganj, ...
2017 Latest Caselaw 6303 ALL

Citation : 2017 Latest Caselaw 6303 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Syndicate Bank Moradabad Thru' ... vs M/S. M.S. Garments, Bazar Ganj, ... on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1491 of 2014
 

 
Appellant :- Syndicate Bank Moradabad Thru' The Manager
 
Respondent :- M/S. M.S. Garments, Bazar Ganj, Moradabad And Another
 
Counsel for Appellant :- P.K. Singhal,Sanjiv Singh
 
Counsel for Respondent :- Amit Saxena,Arvind Srivastava,Krishna Kumar Singh,Mukhtar Alam,S.K. Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Krishna Kumar Singh, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 3.11.2017

Gss

Download the LatestLaws.com Mobile App