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Sachin Kumar And 2 Others vs Murli (Since Deceased) And Anr.
2017 Latest Caselaw 6302 ALL

Citation : 2017 Latest Caselaw 6302 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Sachin Kumar And 2 Others vs Murli (Since Deceased) And Anr. on 3 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1150 of 2014
 

 
Appellant :- Sachin Kumar And 2 Others
 
Respondent :- Murli (Since Deceased) And Anr.
 
Counsel for Appellant :- Rahul Sahai,Anand Prakash Paul,Brij Bhushan Paul
 
Counsel for Respondent :- Manish Kumar Nigam
 

 
Hon'ble Bachchoo Lal,J.

At the request of Ranjana Verma, Advocate, holding brief of Sri B.B.Paul,   learned counsel for the appellants,  the case is passed over for the day.

List after two weeks.

Order Date :- 3.11.2017

Gss

 

 

 
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