Ram Pyare Vishwakarma And Another vs U.P. Basic Shiksha Parisad And 2 ...
2017 Latest Caselaw 6297 ALL

Citation : 2017 Latest Caselaw 6297 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ram Pyare Vishwakarma And Another vs U.P. Basic Shiksha Parisad And 2 ... on 3 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1381 of 2013
 

 
Appellant :- Ram Pyare Vishwakarma And Another
 
Respondent :- U.P. Basic Shiksha Parisad And 2 Others
 
Counsel for Appellant :- Bab Ram Yadav
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Babu Ram Yadav, learned counsel for the appellant has sent illness slip today.

List in the next cause list.

Order Date :- 3.11.2017

Ishan

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