Nand Kishor And 4 Others vs (Smt.)Lajwanti Devi @ ...
2017 Latest Caselaw 6296 ALL

Citation : 2017 Latest Caselaw 6296 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Nand Kishor And 4 Others vs (Smt.)Lajwanti Devi @ ... on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1011 of 2016
 

 
Appellant :- Nand Kishor And 4 Others
 
Respondent :- (Smt.)Lajwanti Devi @ Rajwanti(Since Deceased) & 4 Ors.
 
Counsel for Appellant :- Satyendra Kumar Singh,Sharad Srivastava
 
Counsel for Respondent :- Atul Kumar Srivastava,Alpana Chittranshi
 

 
Hon'ble Bachchoo Lal,J.

Alpana Chittranshi, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after ten days.

Order Date :- 3.11.2017

Gss

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