Smt. Ghafooran (Since Deceased) ... vs Smt. Phool Jahan (Since Deceased) ...
2017 Latest Caselaw 6295 ALL

Citation : 2017 Latest Caselaw 6295 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Smt. Ghafooran (Since Deceased) ... vs Smt. Phool Jahan (Since Deceased) ... on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 354 of 2011
 

 
Appellant :- Smt. Ghafooran (Since Deceased) By L.R.S
 
Respondent :- Smt. Phool Jahan (Since Deceased) By L.R.S
 
Counsel for Appellant :- Kshitij Shailendra,Tawvab Ahmed Khan
 
Counsel for Respondent :- M.H. Qadeer
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.H. Qadeer, learned counsel for the respondent.

List in the next cause list.

Order Date :- 3.11.2017

Gss

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