Smt. Pushapa Rani vs Rajeev
2017 Latest Caselaw 6294 ALL

Citation : 2017 Latest Caselaw 6294 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Smt. Pushapa Rani vs Rajeev on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 809 of 2017
 

 
Appellant :- Smt. Pushapa Rani
 
Respondent :- Rajeev
 
Counsel for Appellant :- Vipin Chandra Dixit,Anita Srivastava,Yogendra Kumar Srivastava
 
Counsel for Respondent :- Manoj Kumar Rai,Prem Shanker,V.B.Shukla
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks showing the name of Sri S.K.Tyagi as counsel for the respondent.

Order Date :- 3.11.2017

Gss

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