Omprakash vs Naresh Kumar
2017 Latest Caselaw 6285 ALL

Citation : 2017 Latest Caselaw 6285 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Omprakash vs Naresh Kumar on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1076 of 2017
 

 
Appellant :- Omprakash
 
Respondent :- Naresh Kumar
 
Counsel for Appellant :- Shrey Sharma,Anil Kishore Sharma
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondent.

Steps be taken within ten days.

List after service of notice upon the respondent for hearing on the point of admission.

Order Date :- 3.11.2017

Gss

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