Horil vs Keshav & 2 Others
2017 Latest Caselaw 6281 ALL

Citation : 2017 Latest Caselaw 6281 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Horil vs Keshav & 2 Others on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1072 of 2017
 

 
Appellant :- Horil
 
Respondent :- Keshav & 2 Others
 
Counsel for Appellant :- P.K. Singh,Arvind Kumar Singh
 
Counsel for Respondent :- K.K. Tripathi,Anuj Kumar,Karan Prakash Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, put up on 15.11.2017 as fresh.

Order Date :- 3.11.2017

Gss

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