Kanpur Development Authority vs Babu Lal & Another
2017 Latest Caselaw 6274 ALL

Citation : 2017 Latest Caselaw 6274 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Kanpur Development Authority vs Babu Lal & Another on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 429 of 1997
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Babu Lal & Another
 
Counsel for Appellant :- P.K.Singhal,Ajeet Kumar Singh,Ajit Kumar
 
Counsel for Respondent :- L.K.Singh,L.P.Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by counsel for the applicant, list the matter after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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