Falgo Prasad vs Om Prakash Mishra & Another
2017 Latest Caselaw 6270 ALL

Citation : 2017 Latest Caselaw 6270 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Falgo Prasad vs Om Prakash Mishra & Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1071 of 2017
 

 
Appellant :- Falgo Prasad
 
Respondent :- Om Prakash Mishra & Another
 
Counsel for Appellant :- Akhilesh Kumar,Anil Kumar Singh
 
Counsel for Respondent :- Santosh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Yogesh Kumar, Advocate, holding brief of Sri Anil Kumar Singh, learned counsel for the appellant, put up on 14.11.2017 as fresh.

Order Date :- 3.11.2017

Gss

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