Kailash Nath Sinha vs Central Administrative ...
2017 Latest Caselaw 6268 ALL

Citation : 2017 Latest Caselaw 6268 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Kailash Nath Sinha vs Central Administrative ... on 3 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 62778 of 2010
 

 
Petitioner :- Kailash Nath Sinha
 
Respondent :- Central Administrative Tribunal, Alld Bench And Others
 
Counsel for Petitioner :- S. K. Tyagi,Kk Roy,Sanjay Kumar Om,W. A. Siddiaui
 
Counsel for Respondent :- Govind Saran,S.C.,Vivek Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

We have heard Sri K.N. Sinha in person and Shri S.K. Pal, learned counsel for the respondents.

Judgment reserved.

Order Date :- 3.11.2017

pks

Download the LatestLaws.com Mobile App