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Roop Chandra Lakhera vs State Of U.P. Thru' Secy. Deptt. Of ...
2017 Latest Caselaw 6221 ALL

Citation : 2017 Latest Caselaw 6221 ALL
Judgement Date : 2 November, 2017

Allahabad High Court
Roop Chandra Lakhera vs State Of U.P. Thru' Secy. Deptt. Of ... on 2 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48507 of 2003
 

 
Petitioner :- Roop Chandra Lakhera
 
Respondent :- State Of U.P. Thru' Secy. Deptt. Of Secondsary Education
 
Counsel for Petitioner :- Aditya Kumar Singh,A.K. Pandey,Ashok Khare,Nerendra Kumar Mandhyan,Satish Mandhyan,Saumya Mandhyan,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,M.A.Qadeer,Pushpendra Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri M.N. Singh as learned counsel for the respondents.

Order Date :- 2.11.2017

pks

 

 

 
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