Har Prasad (Died) & Others vs Nagar Nigam, Ghaziabad Thru' ...
2017 Latest Caselaw 6217 ALL

Citation : 2017 Latest Caselaw 6217 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Har Prasad (Died) & Others vs Nagar Nigam, Ghaziabad Thru' ... on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1144 of 2010
 

 
Appellant :- Har Prasad (Died) & Others
 
Respondent :- Nagar Nigam, Ghaziabad Thru' Mukhya Nagar Adhikari & Others
 
Counsel for Appellant :- I.S. Tripathi,M.K. Singh 'Sengar'
 
Counsel for Respondent :- Prem Chandra,Satendra Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 2.11.2017

Gss

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