Hari Shankar Tiwari And Anr. vs Chandra Dutt Tiwari And 8 Ors.
2017 Latest Caselaw 6210 ALL

Citation : 2017 Latest Caselaw 6210 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Hari Shankar Tiwari And Anr. vs Chandra Dutt Tiwari And 8 Ors. on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1020 of 2017
 

 
Appellant :- Hari Shankar Tiwari And Anr.
 
Respondent :- Chandra Dutt Tiwari And 8 Ors.
 
Counsel for Appellant :- Arvind Srivastava
 
Counsel for Respondent :- Lokesh Kumar Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week time to file supplementary affidavit.

List thereafter.

Order Date :- 2.11.2017

Gss

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