Rajpal vs Dharampal & Others
2017 Latest Caselaw 6208 ALL

Citation : 2017 Latest Caselaw 6208 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Rajpal vs Dharampal & Others on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 977 of 2010
 

 
Appellant :- Rajpal
 
Respondent :- Dharampal & Others
 
Counsel for Appellant :- S.N. Tiwari,Ravindra Kumar
 
Counsel for Respondent :- Durga Tiwari,S. Kumar,Santosh Kumar Srivastava,Smt.Alka Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ravindra Kumar, learned counsel for the appellant.

List after three weeks.

Order Date :- 2.11.2017

Gss

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