Md. Kadeer vs Smt. Rashidan Begum & 14 Others
2017 Latest Caselaw 6207 ALL

Citation : 2017 Latest Caselaw 6207 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Md. Kadeer vs Smt. Rashidan Begum & 14 Others on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1062 of 2017
 

 
Appellant :- Md. Kadeer
 
Respondent :- Smt. Rashidan Begum & 14 Others
 
Counsel for Appellant :- Jagdish Chandra Sharma
 
Counsel for Respondent :- Mohd. Ayub
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Akhilesh Kumar Shukla, Advocate, holding brief of Sri Mohd. Ayub, learned counsel for the respondents -caveators, put up on 13.11.2017 as fresh.

Order Date :- 2.11.2017

Gss

Download the LatestLaws.com Mobile App